Delhi High Court - Orders
Pr. Commissioner Of Income Tax - ... vs M/S Technip Italy S.P.A on 11 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~207
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 869/2019
PR. COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3
..... Appellant
Through: Mr.Ruchir Bhatia, standing counsel
with Ms.Mansie Jain, Advocate.
versus
M/S TECHNIP ITALY S.P.A ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 11.04.2022 At the request of learned counsel for the appellant, adjourned to 24th August, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 11, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:12.04.2022 16:47:29