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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(4) in The Coal Mines Provident Fund Scheme

(4)[ [On receipt of contribution card of a member in respect of a currency period or quarter, as the case may be,] [Sub-para (4) of para 60 first inserted vide S.R.O. 3306 dated 22.10.54 and then reconstituted vide G.S.R. 1203 dated 20.8.1964.] the Commissioner or such other Officer subordinate to him as may be authorised by him in this behalf shall ascertain therefrom the total amount of the member's and employer's contributions [to the Coal Mines Provident Fund] [[ ] Inserted vide Notification No. 11011 (I)/72-PFI (i) dated 8.8.1972.] paid for the member and shall credit the amount to the account of the member as at the last day of the period of currency or quarter as the case may be.]