Allahabad High Court
Commissioner Custom & Central Excise ... vs M/S Kisan Sahkari Chini Mills Ltd. on 18 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 113 of 2006 Petitioner :- Commissioner Custom & Central Excise Meerut Ii Respondent :- M/S Kisan Sahkari Chini Mills Ltd. Petitioner Counsel :- Ajay Bhanot Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J. Sri B.K.S. Raghuvanshi, Standing Counsel, prays for and is granted two weeks' time to remove the defects. Order Date :- 18.1.2010 PG