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Allahabad High Court

Commissioner Custom & Central Excise ... vs M/S Kisan Sahkari Chini Mills Ltd. on 18 January, 2010

Bench: Rajes Kumar, Subhash Chandra Nigam

Court No. - 37
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 113 of 2006

Petitioner :- Commissioner Custom & Central Excise Meerut Ii
Respondent :- M/S Kisan Sahkari Chini Mills Ltd.
Petitioner Counsel :- Ajay Bhanot

Hon'ble Rajes Kumar,J.

Hon'ble Subhash Chandra Nigam,J. Sri B.K.S. Raghuvanshi, Standing Counsel, prays for and is granted two weeks' time to remove the defects. Order Date :- 18.1.2010 PG