Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 14 in Jammu and Kashmir Land Revenue Act, 1996 14. Holidays. - Any Preceding of a Revenue Officer held on a day declared to be a holiday shall not be invalid by reason only of the fact that it was held on such day.
