Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(4) in The Anna University of Technology, Chennai Act, 2010

(4)The Government shall cause the annual audited accounts and annual report to be laid before the Legislative Assembly together with their comments.