Section 9(4) in The Rajasthan Laws (Extension) Act, 1957
(4)The Rajasthan Resettlement of Displaced Persons (Land Acquisition) Ordinance, 1949 (Rajasthan Ordinance 33 of 1949)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit Clause (c).Section 7. - In clause (e) of Sub-section (1) for the words "any law relating to compulsory acquisition for the time being in force in the whole or any part of Rajasthan", substitute "the Rajasthan Land Acquisition Act, 1953 (Rajasthan Act 24 of 1953)."Section 15. - Omit the whole.Section 16. - Omit the whole.
