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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(2)(a) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(a)give the notice required to be sent to the Property Tax Commissioner under Section 13, within the period provided therefor; or