Section 2(a) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001
(a)"Act" means the Chhattisgarh Excise Act, 1915 (No. II of 1915) as amended from time to time;
