Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 45B in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

45B. [ Assistant Commissioner, Khudkasht. [Added by Notification No. 21230/F. 4(361) Revenue A/54, dated 22-5-1956, published in Rajasthan Gazette Part IV-C, dated 14-7-56.]

- An officer appointed as Assistant Commissioner, Khudkasht by Government may exercise within his jurisdiction the powers of a Collector under the Act and these rules in so far as they relate to the matters of Khudkasht.]