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[Cites 0, Cited by 4] [Entire Act]

State of Karnataka - Section

Section 509 in Karnataka Municipal Corporations Act, 1976

509. [ Removal of difficulties. [Inserted by Act 5 of 2005 w.e.f. 7.3.2005.]

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order published in the Official Gazette as the occasion may require do anything which appears to it to be necessary to remove the difficulty.]