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Supreme Court - Daily Orders

M/S Om Metal Infra Projects ... vs Union Of India & Ors Etc on 18 February, 2019

Bench: Ashok Bhushan, K.M. Joseph

     ITEM NO.50                               COURT NO.12                 SECTION XII

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).28732-28735/2015

     (Arising out of impugned final judgment and order dated 03-12-2014
     in WA No. 119/2014 03-12-2014 in WA No. 120/2014 03-12-2014 in WA
     No. 121/2014 03-12-2014 in WA No. 122/2014 passed by the High Court
     Of Judicature At Madras)

     M/S OM METAL INFRA PROJECTS LTD,
     (FORMERLY M/S OM METALS LTD.) ETC.                                   Petitioner(s)


                                                     VERSUS

     UNION OF INDIA & ORS. ETC                                            Respondent(s)

     Date : 18-02-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)
                                       Mr.   Mahesh Agarwal, Adv.
                                       Mr.   Abhinav Agrawal, Adv.
                                       Ms.   Parul Shukla, Adv.
                                       Mr.   E. C. Agrawala, AOR

     For Respondent(s)
                                       Mr. Anish R. Shah, Adv.
                                       Mr. Pai Amit, Adv.
                                       Mr. Abinash Kumar Mishra, AOR

                                        Ms. Garima Prashad, AOR

                                       Mr. Sanjay Jain, ASG
                                       Ms. Rekha Pandey, Adv.
                                       Ms. Shirin Khajuria, Adv.
                                       Mrs. Anil Katiyar, AOR

                                        Mr. Gurmeet Singh Makker, AOR


                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by ARJUN BISHT Date: 2019.02.20 13:19:09 IST Reason: Learned counsel appearing for the petitioners seeks permission to withdraw these Special Leave Petitions. Permission is granted. 1 The Special Leave Petitions are, accordingly, dismissed as withdrawn.

(ARJUN BISHT)                              (RENU KAPOOR)
COURT MASTER (SH)                          BRANCH OFFICER




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