Supreme Court - Daily Orders
M/S Om Metal Infra Projects ... vs Union Of India & Ors Etc on 18 February, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.50 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28732-28735/2015
(Arising out of impugned final judgment and order dated 03-12-2014
in WA No. 119/2014 03-12-2014 in WA No. 120/2014 03-12-2014 in WA
No. 121/2014 03-12-2014 in WA No. 122/2014 passed by the High Court
Of Judicature At Madras)
M/S OM METAL INFRA PROJECTS LTD,
(FORMERLY M/S OM METALS LTD.) ETC. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. ETC Respondent(s)
Date : 18-02-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. Mahesh Agarwal, Adv.
Mr. Abhinav Agrawal, Adv.
Ms. Parul Shukla, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
Mr. Anish R. Shah, Adv.
Mr. Pai Amit, Adv.
Mr. Abinash Kumar Mishra, AOR
Ms. Garima Prashad, AOR
Mr. Sanjay Jain, ASG
Ms. Rekha Pandey, Adv.
Ms. Shirin Khajuria, Adv.
Mrs. Anil Katiyar, AOR
Mr. Gurmeet Singh Makker, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by ARJUN BISHT Date: 2019.02.20 13:19:09 IST Reason: Learned counsel appearing for the petitioners seeks permission to withdraw these Special Leave Petitions. Permission is granted. 1 The Special Leave Petitions are, accordingly, dismissed as withdrawn.
(ARJUN BISHT) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
2