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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(9)(c) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(c)to any building or buildings in the same city, town or village, owned by any company, association or firm, whether incorporated or not, and bona fide intended solely for the occupation of its officers, servants or agents.