Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 3 July, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 & CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED .....Appellant
Through: Ms. Divyanshi Singh, Adv.
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondents
Through: Mr. Gibran Naushad, SSC with Mr.
Harsh Singhal, Mr. Suraj Shekhar
Singh, Advs. (9560430864)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 03.07.2025
1. This hearing has been done through hybrid mode.
2. A passover is sought on behalf of the Appellant on account of ld. arguing counsel being held up before another Court, which is not possible today.
3. List for hearing on 14th October, 2025.
PRATHIBA M. SINGH, J.
RAJNEESH KUMAR GUPTA, J.
JULY 3, 2025 kk/Ar.
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