Calcutta High Court (Appellete Side)
Abdullah Mohiuddin vs Sk. Md. Sharfuddin & Anr on 21 July, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
21.07.2023 Court No.19 Item no.44 CP C.O. No. 3461 of 2022 Abdullah Mohiuddin Vs. Sk. Md. Sharfuddin & anr. Mr. Tapan Kr. Mahapatra ...for the Petitioner. The petitioner prays before the court to take up the matter as the learned tribunal has fixed the next date of hearing of the suit on August 3, 2023.
As there is a resolution of the bar, the matter cannot be taken up today.
Let this matter appear on July 26, 2023 under the heading 'Urgent Motion'.
Let a copy of this order be served upon the learned advocate on behalf of the caveator and also on the board of waqf.
Affidavit of service to be filed on the next date.
(Shampa Sarkar, J.)