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[Cites 0, Cited by 0] [Section 476] [Entire Act]

State of Uttar Pradesh - Subsection

Section 476(2) in Rules under the United Provinces Excise Act, 1910

(2)In superintending the reduction of spirit in vat the Excise Inspector will be careful to observe the directions given on page 24 of Colonel C.H. Beford's reduction table (No. 643).