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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(iv) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(iv)"co-operative marketing or processing society" means a co-operative society (registered or deemed to be registered as such under the Maharashtra Cooperative Societies Act, 1960) which holds a licence for marketing of declared agricultural produce or for operating as processor;