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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

(2)A copy of the annual accounts together with the audit report shall be submitted to the Board of Management. contrary contained in any other law, for the time being in force, relating to the matters in respect of which the State Legislature has exclusive power to make laws.