Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(3) in The Oil Mines Regulations, 2017

(3)No person shall be allowed to repair, adjust, clean or lubricate machinery in motion where there is risk of injury.