Patna High Court - Orders
The Bihar School Examination Board vs Rambalak Prasad Singh Dropadi Devi ... on 4 February, 2021
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.875 of 2019
In
Civil Writ Jurisdiction Case No.379 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Rambalak Prasad Singh Dropadi Devi Madhyamik Uchatar Madhyamik
Vidhyalya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 836 of 2019
In
Civil Writ Jurisdiction Case No.884 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Ideal Public Senior Secondary School
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 864 of 2019
In
Civil Writ Jurisdiction Case No.5366 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Janardhan Uchchtar Madhyamik (plus 2) Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 865 of 2019
In
Civil Writ Jurisdiction Case No.455 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Bindu Singh Kanya Uchchtar Madhyamik (10 Plus 2) Vidyalaya
... ... Respondent/s
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
2/14
======================================================
with
Letters Patent Appeal No. 866 of 2019
In
Civil Writ Jurisdiction Case No.5665 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
S.M.P. Uchach Madhyamik School
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 867 of 2019
In
Civil Writ Jurisdiction Case No.23767 of 2018
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Om Shanti Uachh Mahavidhyalya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 868 of 2019
In
Civil Writ Jurisdiction Case No.590 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Bhikhar Ray Balika Uchhatar Madhyamik Vidyalay
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 870 of 2019
In
Civil Writ Jurisdiction Case No.7885 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Bindeshwari Prasad Memorial Sinior Secondary School
... ... Respondent/s
======================================================
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
3/14
with
Letters Patent Appeal No. 876 of 2019
In
Civil Writ Jurisdiction Case No.3051 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Mithilesh Paswan U. M. V. Gurua
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 879 of 2019
In
Civil Writ Jurisdiction Case No.5922 of 2019
======================================================
The Bihar Shcool Examination Board
... ... Appellant/s
Versus
Mano Mathura Uchh Madhyamik Vidhyalya Malichak
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 880 of 2019
In
Civil Writ Jurisdiction Case No.530 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Gopal Prasad Yadav Uchach Madhyamik Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 881 of 2019
In
Civil Writ Jurisdiction Case No.874 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Anjali, (plus 2), U. M. Vidhyalya
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
4/14
Letters Patent Appeal No. 882 of 2019
In
Civil Writ Jurisdiction Case No.1965 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Manjoor Alam Ucchtar Madhyamik Vidhyalya Anti
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 883 of 2019
In
Civil Writ Jurisdiction Case No.534 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Ucchatar Madhyamik School
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 884 of 2019
In
Civil Writ Jurisdiction Case No.407 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Jagdishwar Nath Daftuaar U. M. V. AMAS, GAYA
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 885 of 2019
In
Civil Writ Jurisdiction Case No.795 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Dr. Mahendra Prasad Memorial U. M. V.
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
5/14
Letters Patent Appeal No. 887 of 2019
In
Civil Writ Jurisdiction Case No.414 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Santosh Uchh Madhyamik (plus 2) School
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 895 of 2019
In
Civil Writ Jurisdiction Case No.5857 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Sidheshwar Shanti Balika Uchh Vidhyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 897 of 2019
In
Civil Writ Jurisdiction Case No.13367 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Gautam Buddha Ucchtar Madhyamik (Plus 2) Vidhyalya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 898 of 2019
In
Civil Writ Jurisdiction Case No.14791 of 2017
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Rambilash Sakla Devi Uchchtar Madyamik Vidyalaya
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
6/14
Letters Patent Appeal No. 901 of 2019
In
Civil Writ Jurisdiction Case No.13724 of 2017
======================================================
The Bihar School Examination Board (Senior Secondary)
... ... Appellant/s
Versus
Swami Nath Babu Inter College
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1016 of 2019
In
Civil Writ Jurisdiction Case No.5052 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Surendra Narayan Uchh Madhyamik plus 2 Vidhyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1018 of 2019
In
Civil Writ Jurisdiction Case No.16670 of 2017
======================================================
The Bihar School Examination Board, Patna through its Secretary, the Bihar
School Examination Board
... ... Appellant/s
Versus
Ramayan Rajkumar Devdhari Uchchatar Madhyamik Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1019 of 2019
In
Civil Writ Jurisdiction Case No.8590 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Mahadeo Memorial Uchh Madyamik Vidhyalaya
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
7/14
Letters Patent Appeal No. 1021 of 2019
In
Civil Writ Jurisdiction Case No.24144 of 2018
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Mahamaya Prajapati Gautami Mahila U. M. Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1022 of 2019
In
Civil Writ Jurisdiction Case No.14525 of 2017
======================================================
The Secretary, Bihar School Examination Board
... ... Appellant/s
Versus
Rameshwar Singh
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1023 of 2019
In
Civil Writ Jurisdiction Case No.2929 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Sanjay Singh Yadav Uchh Madhyamik Vidhyalya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1025 of 2019
In
Civil Writ Jurisdiction Case No.7253 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Shri Ram Lakhan Singh Yadav Uchh Vidhyalaya
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
8/14
Letters Patent Appeal No. 1027 of 2019
In
Civil Writ Jurisdiction Case No.24297 of 2018
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
B. N. M. D Plus 2 Uchh Madhyamik Vidhyala
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1166 of 2019
In
Civil Writ Jurisdiction Case No.15318 of 2019
======================================================
The Bihar School Examination Board,
... ... Appellant/s
Versus
Suromani Sukhdeo Uchh Madhyamik Vidhyalya,
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1167 of 2019
In
Civil Writ Jurisdiction Case No.15551 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Amarnath Mishra Uchh Madhyamik Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1168 of 2019
In
Civil Writ Jurisdiction Case No.15568 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
B.D. Uchh Madhyamik Vidhyalya
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
9/14
Letters Patent Appeal No. 1169 of 2019
In
Civil Writ Jurisdiction Case No.16695 of 2017
======================================================
The Bihar School Examination Board, Patna
... ... Appellant/s
Versus
Ramjanki Uchcha Madhyamik Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1170 of 2019
In
Civil Writ Jurisdiction Case No.15384 of 2019
======================================================
The Bihar School Examination Board,
... ... Appellant/s
Versus
Sitaram Yadav Ucch Madhyamik (Plus 2) Vidyalya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1171 of 2019
In
Civil Writ Jurisdiction Case No.16711 of 2017
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Satya Sai Uchcha Madhyamik Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1172 of 2019
In
Civil Writ Jurisdiction Case No.279 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Rameshwar Sudarshan Higher Secondary School
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
10/14
Letters Patent Appeal No. 1278 of 2019
In
Civil Writ Jurisdiction Case No.17112 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Nandlal Singh Uchh Madhyamik Vidhyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1280 of 2019
In
Civil Writ Jurisdiction Case No.17091 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Veer Kunwar Singh Ucch Vidhyalya (Plus 2) Shivpur
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1281 of 2019
In
Civil Writ Jurisdiction Case No.16264 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Mahtheen Maa (Plus 2) Ucch Madhyamik Vidayalya, Bihiya, Bhojpur
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1283 of 2019
In
Civil Writ Jurisdiction Case No.19302 of 2017
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
Devendra Narayan Mandal Uchcha Madhyamik (Higher Secondary) School
(Plus 2) Tengraha
... ... Respondent/s
======================================================
with
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
11/14
Letters Patent Appeal No. 1461 of 2019
In
Civil Writ Jurisdiction Case No.16736 of 2017
======================================================
The Bihar School Examination Board, Patna
... ... Appellant/s
Versus
Prabhawati Yugal Singh Uchchatar Madhyamik Vidyalaya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1462 of 2019
In
Civil Writ Jurisdiction Case No.17619 of 2019
======================================================
The Bihar School Examination Board
... ... Appellant/s
Versus
B.N. Bhagat Ucch Madhyamik Vidhyalya
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 19 of 2020
In
Civil Writ Jurisdiction Case No.1125 of 2019
======================================================
Bihar School Examination Board (Senior Secondary)
... ... Appellant/s
Versus
Sunil Singh Yadav Uchh Madhyamik Vidyalaya
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 875 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 836 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha
(In Letters Patent Appeal No. 864 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranjan Pandey (AAG-15)
(In Letters Patent Appeal No. 865 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 866 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs .Shama Sinha, Advocate
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
12/14
(In Letters Patent Appeal No. 867 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 868 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 870 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 876 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 879 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 880 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 881 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 882 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 883 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 884 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 885 of 2019)
For the Appellant/s : Mrs. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 887 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 895 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 897 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 898 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranjan Pandey (AAG-15)
(In Letters Patent Appeal No. 901 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranjan Pandey (AAG-15)
(In Letters Patent Appeal No. 1016 of 2019)
For the Appellant/s : Mr.Satyabir Bharti
For the Respondent/s : Mr.Shama Sinha
(In Letters Patent Appeal No. 1018 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranjan Pandey (AAG15)
(In Letters Patent Appeal No. 1019 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
13/14
(In Letters Patent Appeal No. 1021 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs.Shama Sinha, Advocate
(In Letters Patent Appeal No. 1022 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranjan Pandey (AAG-15)
(In Letters Patent Appeal No. 1023 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 1025 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 1027 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1166 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1167 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 1168 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1169 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Letters Patent Appeal No. 1170 of 2019)
For the Appellant/s : Mr.Satyabir Bharti
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1171 of 2019)
For the Appellant/s : Mr.Satyabir Bharti
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 1172 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranja Pandey (AAG-15)
(In Letters Patent Appeal No. 1278 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mrs. Shama Sinha, Advocate
(In Letters Patent Appeal No. 1280 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1281 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1283 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Letters Patent Appeal No. 1461 of 2019)
For the Appellant/s : Mr.Satyabir Bharti
For the Respondent/s : Mr.Ashutosh Ranjan Pandey (Aag15)
(In Letters Patent Appeal No. 1462 of 2019)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 19 of 2020)
For the Appellant/s : Mr. Satyabir Bharti, Advocate
For the Respondent/s : Mr. Ashutosh Ranjan Pandey (AAG-15)
Patna High Court L.P.A No.875 of 2019(4) dt.04-02-2021
14/14
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 04-02-2021We are informed that learned Advocate General is to assist the Court, but he is not available today due to some personal difficulty.
As prayed for, list these matters on 24th of February, 2021 through Virtual Mode.
(Sanjay Karol, CJ) ( S. Kumar, J) Amrendra/P.K.P. U