Section 17(4) in The Regional Centre for Biotechnology Act, 2016
(4)The Programme Advisory Committee shall be responsible for-(a)making recommendations on matters of planning and coordinating of the education, training and research activities;(b)recommending modifications or revision of education, training and research programmes of the Regional Centre and submitting reports thereon;(c)reviewing annually the programmes of the Regional Centre, evaluating its progress and submitting the reports thereon;(d)publishing reports on any matter concerning scientific and technical issues referred to it by the Board or by the Executive Director;(e)performing all such duties and to do all such acts as may be necessary for furtherance of education, training and research under this Act;(f)framing the Ordinances; and(g)performing such other functions as may be specified by the Statutes.
