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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(m) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(m)to give an advertisement, inviting bids for sale of the assets of the LLP, within fifteen days from the date of receiving valuation report;