Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(1)Subject to the provisions of this Act, the Commission may investigate any complaint presented to it under section 11.