Rajasthan High Court - Jodhpur
Lrs Of Abdul Mazid vs Mst. Hazra on 16 January, 2023
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil First Appeal No. 487/2022
1. Lrs Of Abdul Mazid, S/o Haji Mohd. Bux Through His Lrs
1/1. Bilal S/o Abdul Mazid, Aged About 58 Years, B/c Vyapari,
R/o Ward No 16 (29), Churu, At Present Jogeshwari,
Mumbai (Maharashtra)
1/2. Akhtar S/o Abdul Mazid, Aged About 54 Years, B/c
Vyapari, R/o Ward No 16 (29), Churu, At Present
Jogeshwari, Mumbai (Maharashtra)
1/3. Fida S/o Abdul Mazid, Aged About 54 Years, B/c Vyapari,
R/o Ward No 16 (29), Churu, At Present Jogeshwari,
Mumbai (Maharashtra)
1/4. Salim S/o Abdul Mazid, Aged About 47 Years, B/c Vyapari,
R/o Ward No 16 (29), Churu, At Present Jogeshwari,
Mumbai (Maharashtra)
1/5. Aarif S/o Abdul Mazid, Aged About 45 Years, B/c Vyapari,
R/o Ward No 16 (29), Churu, At Present Jogeshwari,
Mumbai (Maharashtra)
1/6. Khurshida D/o Abdul Mazid, Aged About 60 Years, B/c
Vyapari, R/o Ward No 16 (29), Churu, At Present
Jogeshwari, Mumbai (Maharashtra)
1/7. Rabia D/o Abdul Mazid, Aged About 63 Years, B/c Vyapari,
R/o Ward No 16 (29), Churu, At Present Jogeshwari,
Mumbai (Maharashtra)
----Appellants
Versus
1. Mst. Hazra W/o Late Gulam Hussain, B/c Vyapari, R/o
Mohalla Vyapariyan, Ward No 16 (29, Churu (Raj.)
2. Ikhlak Hussain S/o Late Gulam Hussain, B/c Vyapari, R/o
Mohalla Vyapariyan, Ward No 16 (29, Churu (Raj.)
3. Aasif S/o Late Gulam Hussain, B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
4. Imran S/o Late Gulam Hussain, B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
5. Khatun D/o Late Gulam Hussain, B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
6. Tahira D/o Late Gulam Hussain, B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
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7. Nazma D/o Late Gulam Hussain, B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
8. Iqbal S/o Late Gulam Hussain (S/o Jubaida First Wife Of
Late Gulam Hussain), B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
9. Khatun D/o Late Gulam Hussain (D/o Jubaida First Wife
Of Late Gulam Hussain), B/c Vyapari, R/o Mohalla
Vyapariyan, Ward No 16 (29, Churu (Raj.)
----Respondents
For Appellant(s) : Mr. D.D. Chitlangi
HON'BLE MS. JUSTICE REKHA BORANA
Order 16/01/2023 Admit. Issue notice. Issue notice of stay application also. Notices be filed in two sets. On the same being filed, one set be given 'dasti' to learned counsel for the appellants for service through registered post acknowledgment due.
Notices be made returnable within a period of four weeks. Meanwhile status quo regarding the properties in question shall be maintained by all the parties.
(REKHA BORANA),J 22-T.Singh/-
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