Section 15(27)(a) in First Statutes of the University of Udaipur

[Cites 0, Cited by 0] [Section 15(27)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(27)(a) in First Statutes of the University of Udaipur

(a)to assume the powers of the Returning Officer and function as such either by himself or by deputing any other person when in the course of the conduct of any election the Returning Officer cannot carry out his duties: and

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State of Rajasthan - Subsection

Section 15(27)(a) in First Statutes of the University of Udaipur