Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(6) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(6)An outgoing member other than a member under clause (i) or under clause (j) of section 4 shall, unless the State Government directs, otherwise continue in office, until another person is nominated as a member in his place.