Section 55(2)(a) in Code on Wages, 2019

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

(a)"company" means anybody corporate and includes -

(i)a firm; or

(ii)a limited liability partnership registered under the Limited Liability Partnership Act, 2008 (6 of 2009); or

(iii)other association of individuals; and

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