Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242BB] [Entire Act] State of Maharashtra - Subsection Section 242BB(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (2)It shall be the duty of the Authority and the Zilla Parishad to comply with the direction issued by the State Government in this behalf.]
