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Jammu & Kashmir High Court

Sun Pharma Laboratories Ltd vs Uoi And Ors on 18 November, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                          Sr. No. 59

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

OWP No. 70/2018 c/w
OWP No. 250/2018 a/w
Connected matters

Sun Pharma Laboratories Ltd.                           .....Applicant(s)/Petitioner(s)

                                  Through :- Mr. G.S. Thakur, Advocate

                            v/s
UOI and Ors.                                                      .....Respondent(s)

                                  Through :- None


CORAM:       HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

18.11.2025 Pleadings are complete. Await appearance of learned counsel for the respondents. Mr. Rohan Nanda, learned CGSC is directed to assist this Court on the next date of hearing.

List for consideration on 10.02.2026.

(Moksha Khajuria Kazmi) Judge JAMMU 18.11.2025 Manik