Jammu & Kashmir High Court
Sun Pharma Laboratories Ltd vs Uoi And Ors on 18 November, 2025
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr. No. 59
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 70/2018 c/w
OWP No. 250/2018 a/w
Connected matters
Sun Pharma Laboratories Ltd. .....Applicant(s)/Petitioner(s)
Through :- Mr. G.S. Thakur, Advocate
v/s
UOI and Ors. .....Respondent(s)
Through :- None
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
18.11.2025 Pleadings are complete. Await appearance of learned counsel for the respondents. Mr. Rohan Nanda, learned CGSC is directed to assist this Court on the next date of hearing.
List for consideration on 10.02.2026.
(Moksha Khajuria Kazmi) Judge JAMMU 18.11.2025 Manik