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State of Arunachal Pradesh - Section

Section 28 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

28. Appointment and functions of Secretary of the Market Committee of MNI.

- The Secretary functioning as Chief Executive officer of the Market Committee shall be appointed by the Government/ from amongst the State's Civil Service officers at least with ten years of service or from the panel of professionals so maintained or on deputation from Central/ State Government with experience of 10 years in agricultural marketing.