Section 7 in The Goa Tourist Places (Protection and Maintenance) Appeal Rules, 2001
7. Dismissal of an appeal for non appearance.
- If on the date and at the time fixed for hearing or at any other date or at any other times to which the hearing may be adjourned, the appellant or his representative does not appear before the Government either in person or through an agent, the Government may dismiss the appeal or may decide it exparte as it may think fit.
