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State of Madhya Pradesh - Section

Section 28 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

28. Pay of officer or servant deputed by Government or other Market Committee.

- The pay of an officer or servant deputed by the Government to the Market Committee or transferred to it from any other Market Committee shall be drawn only after the receipt of a last pay certificate (which shall be in such form as may be prescribed by the Director from time-to-time) granted by the head of his former office. Such certificate shall be attached to the first pay bill drawn after such deputation or transfer.