(1)There shall be set up two District Inspection Teams, one each for North Goa and South Goa.(2)Each District Inspection Team (hereinafter in these rules referred as "Inspection Team") shall consist of such number of members as the Secretary may deem fit depending upon the work load of the Inspection Team.(3)The term of office of the members of the Inspection Team shall be two years.(4)The Secretary may, after giving a reasonable opportunity of being heard and after recording reasons, remove any member referred to in sub-rule (2).(5)All expenditure to be incurred on the functioning of the Inspection Team shall be met from the grants placed at the disposal of the Director by the State Government.
