Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(b) in The Companies Act, 2013

(b)any claim made by or against the company, including claims by or against any of its branches in India;