Chattisgarh High Court
Shobha Choudhary vs Raipur Development Authority 82 ... on 9 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1272 of 2018
Shobha Choudhary Versus Raipur Development Authority & Others
WPT/92/2018,WPT/93/2018,WPT/94/2018,WPT/95/2018,WPT/96/2018,WPT/
97/2018,WPT/98/2018,WPC/1290/2018,WPC/1296/2018,
09/01/2019 Shri Amrito Das, counsel for the petitioners.
Shri B. Gopakumar, ASG; Shri Kishore Bhaduri,
Shri Alok Bakshi, Additional AG and Shri Manish
Sharma, counsel for the respective respondents.
As prayed, post the matter in the week commencing on 11.2.2019.
IR to continue till the next date of hearing.
Sd/-
Judge (Prashant Kumar Mishra) Barve