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State of Uttar Pradesh - Section

Section 314 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

314.

Notice of an order passed under Section 300 directing a co-operative farm to be established shall be proclaimed in the circle by beat of drum and by affixation in some place of public resort in the circle. A copy of the notice shall also be sent to the Pradhan of the Gaon Panchayat concerned and the [Chairman of the Land Management Committee.] [Substituted by Notification No. 950-RS/I-A-1031(7)-1958, dated 18.03.1959.]