Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Manipur - Section

Section 7 in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

7. Returns.-

Every person registered under this Act shall submit such return or returns at such intervals and to such authority as may be prescribed.