Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Bharatbhai Gulabrai Parwani vs State Of Gujarat on 16 September, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.29                                COURT NO.10                  SECTION IX

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to    Appeal   (C)......CC      No(s).
     16925/2016

     (Arising out of impugned final judgment and order dated 06/02/2014
     in LPA No. 1337/2009 in SCA No. 10278/2008 passed by the High Court
     Of Gujarat At Ahmedabad)

     BHARATBHAI GULABRAI PARWANI                                            Petitioner(s)

                                                      VERSUS

     STATE OF GUJARAT AND ANR.                                              Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and office report)

     Date : 16/09/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                     Mr. Abhishek Vinod Deshmukh, Adv.
                                           for M/s. Parekh & Co.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.

(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.09.20 12:21:56 IST Reason: