Supreme Court - Daily Orders
Bharatbhai Gulabrai Parwani vs State Of Gujarat on 16 September, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.29 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16925/2016
(Arising out of impugned final judgment and order dated 06/02/2014
in LPA No. 1337/2009 in SCA No. 10278/2008 passed by the High Court
Of Gujarat At Ahmedabad)
BHARATBHAI GULABRAI PARWANI Petitioner(s)
VERSUS
STATE OF GUJARAT AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 16/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Abhishek Vinod Deshmukh, Adv.
for M/s. Parekh & Co.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.09.20 12:21:56 IST Reason: