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[Cites 0, Cited by 0] [Section 73B(5)] [Section 73B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73B(5)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(ii)In case it is not possible for the Registrar to accede to their options the Registrar may allot such employees to any of the Co-operative Sugar Factories by recording the reasons.