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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(4)The Superintendent may use or require to be used such force, as may in his opinion be necessary to compel obedience on the part of any detenu to any lawful order by him.