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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4) in The Tamil Nadu State Agricultural Council Act, 2009

(4)"agricultural qualification" means any of the qualifications specified in the Schedule which is granted by the institutions specified therein and the qualifications declared by the Government under Sections 15 and 16;