Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Goa - Subsection Section 16(2) in The Goa Tax on Entry of Goods Act, 2000 (2)Nothing contained in sub-section (1) shall apply to an assessment which has been made the subject-matter of an appeal under section 28.
