Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(1) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019 (1)Every employer shall maintain the registers and records, in such form and in such manner as may be prescribed.
