Section 67(3) in The West Bengal Factories Rules, 1958
(3)The canteen building shall be situated not less than 4. Substituted by ibid[15] metres from any latrine, urinal, boiler house, coal stacks, ash dumps and any other source of dust, smoke or obnoxious fumes :Provided that the Chief Inspector may in any particular factory relax the provisions of this sub-rule to such extent as may be reasonable in the circumstances and may require measures to be adopted to secure the essential purpose of this sub-rule.
