Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(2) in The Maharashtra Value Added Tax Act, 2002 (2)[* * *] [The sub-sections (2) & (4) were deleted by Maharashtra 14 of 2005 (w.e.f. 1-4-2005), Section 16.]
