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[Cites 0, Cited by 0] [Section 103] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 103(a) in The Andaman and Nicobar Islands Port Rules, 2004

(a)The master of every vessel carrying petroleum or any other substance having flash point below 65.5°C (150° F) shall deliver to the pilot before entering the port of A & N Islands a written declaration under his signature.