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State of Karnataka - Section

Section 1 in The Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) Act, 2011

1. Short title and commencement.

(1)This Act may be called the Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff ) Act, 2011.
(2)It shall come into force from such date as the State Government may, by notification, appoint.