Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18B] [Entire Act] State of Kerala - Subsection Section 18B(d) in The Kerala Value Added Tax Act, 2003 (d)other dealers referred to in sub-section (1) of section 6
