Custom, Excise & Service Tax Tribunal
Commissioner Of Customs (Sea Export), ... vs M/S. Sun Star International on 1 May, 2013
IN THE CUSTOMS, EXCISE & SERVICE TAX
APPELLATE TRIBUNAL
SOUTH ZONAL BENCH, CHENNAI
C/S/188 to 191/2012 and C/243 to 246/2012
and
C/S/224 to 229, 231, 233, 234, 236, 237, 240, 241 & 252/2012
and
C/291 to 296, 298, 300, 301, 303, 304, 307, 308 & 319/2012
(Arising out of Order-in-Appeal Nos.836 to 839/2012 dated 31.7.2012 passed by the Commissioner of Customs (Appeals), Chennai)
(Arising out of Order-in-Appeal Nos.861 to 866, 868, 870, 871, 873, 874, 877, 878 and 889/2012 dated 31.7.2012 passed by the Commissioner of Customs (Appeals), Chennai)
For approval and signature:
Honble Shri P.K. Das, Judicial Member
Honble Shri Mathew John, Technical Member
1. Whether Press Reporters may be allowed to see the Order for Publication as per Rule 27 of the CESTAT (Procedure) Rules, 1982?
2. Whether it should be released under Rule 27 of the CESTAT (Procedure) Rules, 1982 for publication in any authoritative report or not?
3. Whether the Members wish to see the fair copy of the Order?
4. Whether order is to be circulated to the Departmental authorities?
Commissioner of Customs (Sea Export), Chennai Appellant
Vs.
M/s. Sun Star International
M/s. Elegant Fabrics Respondents
Appearance Shri K.S.V.V. Prasad, Jt. Commr. (AR) and Ms. Indira Sisupal, Asst. Commr. (AR) for the Appellant Shri Krishnanandh, Advocate for the Respondent CORAM Honble Shri P.K. Das, Judicial Member Honble Shri Mathew John, Technical Member Date of Hearing: 01.05.2013 Date of Decision: 01.05.2013 Final Order No. ____________ Per P.K. Das The learned authorized representatives submit that they are withdrawing four appeals in the case of M/s. Sun Star International and fourteen appeals in the case of M/s. Elegant Fabrics for the reason that the Commissioner (Appeals) has already dismissed these appeals as time-barred and/or premature.
2. After considering the submissions of both sides, we are dismissing these appeals as withdrawn. (Dictated and pronounced in open court) (Mathew John) (P.K. Das) Technical Member Judicial Member Rex 2