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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(a) in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

(a)If a complaint is, after consideration, dismissed in limini, the said order shall be communicated to the complainant in Form-F. The case is then treated as closed.