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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2)(b) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

(b)side branches of rosewood and teak trees of girth up to 30 cm. at biggest end shall be permitted to be lopped;